Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Jharkhand - Subsection Section 68(g) in Bihar Coal Mining Area Development Authority Rules, 1988 (g)The frontage of the shop shall be screened from the public to the satisfaction of the Medical Officer of the Authority by chicks, curtains or otherwise.
