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[Cites 0, Cited by 0] [Section 36(30)] [Section 36] [Entire Act]

State of Manipur - Subsection

Section 36(30)(b) in Manipur International University Act, 2018

(b)The Pro- Chancellor shall exercise such other privilege, such other powers and perform such other duties as may be conferred on him under the provisions of this Act, its Statutes, Ordinances etcetera or as specifically given/granted by the Chancellor.