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State of Punjab - Section

Section 1 in The Punjab Panchayat Samitis and Zila Parishads Services Rules, 1965

1. Short title, commencement and application.

(1)These rules may be called the Punjab Panchayat Samitis and Zila Parishads Service Rules, 1965.
(2)They shall come into force at once.
(3)They shall apply to the posts specified in Appendix A to these rules.