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[Cites 0, Cited by 0] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(e) in Finance Act, 1999

(e)in section 115JA, in sub-section
(A)in clause (v), -
(I)for the words, brackets, letters and figures "sub-clause (b) or sub-clause (c) of clause (iv) of sub-section (2) of section 80-IA", the words, brackets, figures and letters "sub-section (4) or sub-section(5) of section (5) shall be substituted;
(II)for the words, brackets, figures and "profits and gains under sub-section (5) of section 80-IA, the words, brackets, figures and letters "profits and gains under sub-section (4) or sub-section (5) of section 80-IB" shall be substituted;
(B)in clause (vi), for the words, brackets, figures and letters "under sub-section (12) of section 80-IA and subject to fulfilling the conditions laid down in sub-section (4A) of section 80-IA", the words, brackets, figures and letters "as defined in the Explanation to sub-section (4) of section 80-IA and subject to fulfiling the conditions laid down in that sub-section" shall be substituted.