Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83(3)] [Section 83] [Entire Act]

State of Assam - Subsection

Section 83(3)(vii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(vii)if separate point to draw water for gardening, landscaping and washing is provided, it shall be provided with an adequate warning that the water is not fit for drinking.