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State of Odisha - Section

Section 6 in The Orissa Boiler Operation Engineers' Rules, 2000

6. Owner to furnish Chief Inspector of Boilers with particulars of certificate.

(1)The owner of boiler who engages any person to be in charge thereof, shall within seven days of such engagement furnish the Chief Inspector of Boilers the full particulars of such person including the serial number, date and place of issue of his certificate.
(2)The owner of a boiler who engages any person to hold charge of such boiler, in the event of such person leaving his employment or in the event of death of such person, report the fact within seven days to the Chief Inspector of Boilers.