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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in The Orissa Boiler Operation Engineers' Rules, 2000

(1)The owner of boiler who engages any person to be in charge thereof, shall within seven days of such engagement furnish the Chief Inspector of Boilers the full particulars of such person including the serial number, date and place of issue of his certificate.