Section 60(3)(a) in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010

[Cites 0, Cited by 0] [Section 60(3)] [Section 60] [Entire Act]

(a)Casual leave not availed of in a calendar year may be suffixed or prefixed to sick leave in the following year in respect of an officer,

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