Section 188(1)(e) in The Goa, Daman And Diu Land Revenue Code, 1968

[Cites 0, Cited by 0] [Section 188(1)] [Section 188] [Entire Act]

State of Goa - Subsection

Section 188(1)(e) in The Goa, Daman And Diu Land Revenue Code, 1968

(e)if such an order is passed by a Survey and Settlement Officer, to the Director of Settlement and Land Records or to a revenue officer notified to be the appellate authority; and

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State of Goa - Subsection

Section 188(1)(e) in The Goa, Daman And Diu Land Revenue Code, 1968