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State of Jharkhand - Section

Section 31 in The Bihar Primary and Middle Education Rules, 1961

31. Procedure for purchase of books and periodicals.

(1)No book shall be purchased for use in schools or distributed among schools unless.-
(a)it is in the list of text-books published by the Director for the year in which it is proposed to be purchased or distributed, or
(b)it is in the list of books approved by the Director for use as prize books or library books; or
(c)its purchase or distribution has received the previous approval of the Commissioner or the Director.
(2)No newspapers, periodicals or other documents shall be purchased for use in schools or distributed among schools except with the previous approval of the Director.