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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(c) in The U.P. Cold Storage Order, 1972

(c)the Licensing Officer or any other officer authorised by him shall not exercise the power under clause 12 [with a view to satisfying himself that the requirements of Schedule I are being complied with].