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State of Bihar - Section

Section 12 in Bihar Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2003

12. Revision.

(1)Any person, aggrieved by any order made by the Competent Officer as mentioned in this Rule on this behalf, in exercise of powers conferred on it by these Rules, may within 30 days of the date of communication of the order to him file a revision petition before the Commissioner, Mines, in Form-'E'.
(2)Every application shall be accompanied with a fee of Rs. 500/- to be deposited under the head of account 0853.
(3)The Commissioner, Mines, may after giving reasonable opportunity of hearing to the party confirm, modify or set aside or may pass such order or orders as may deem just and proper and his order shall be final.Form-A[See Rule 4(1)]To,The Distt/Asstt, Mining Officer,Sir,Transit pass may, kindly, be issued for dispatching the minerals - stone/sand/earth-brick mined from my lease area, Mauza................Khata No................Plot No..............total area of lease P.S..............Dist...............whose particulars are as below:-Particulars of Stock
Sl. No. Nature of mineral Name & address of lessee Particulars of lease area Measurement of stack uptill now Mineral to be dispatched-stone/ sand/ earth-brick Quantity tonne/ Sqr. mtrs. Quantity of mineral Remarks
1 2 3 4 5 6 7 8 9
Place:Date :Signature of lessee.Form-B[See Rule 4(2)]Challan or Transit passDeptt. of Mines & GeologyGovernment of Bihar
Book No. Distt.
Name of the Mine..................Challan/Pass No.Terms of settlement of mining lease and:Date of termination:Name of leasehold minerals:Grade of minerals and purpose for which sold:Name of lessee/lessees and full address:
Date: Time:
Name of the person/firm/company by which mineral is being purchased:Mineral/Ore to whom sold (Give particulars):Cubic content (Cu.m.):Weight of the mineral (Tonne):No. of carrier:
Name & signature of the person issuing the pass with date Name & signature of the carrier driver with date Name & signature of the checking staff with date
Remarks:-