Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Bihar - Subsection Section 12(2) in Bihar Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2003 (2)Every application shall be accompanied with a fee of Rs. 500/- to be deposited under the head of account 0853.
