Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Chattisgarh - Subsection Section 61(1) in The Chhattisgarh Co-operative Societies Rules, 1962 (1)Where an application for membership has been rejected under sub-section (4) of Section 19 an appeal shall lie to the Registrar.
