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[Cites 0, Cited by 0] [Section 240(4)] [Section 240] [Entire Act]

Chota Nagpur Division - Subsection

Section 240(4)(b) in Chota Nagpur Tenancy Act, 1908

(b)leases of uncultivated land, when granted to a 'Mundari' cultivator to enable him to cultivate the land as a Raiyat.