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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Kerala - Subsection

Section 38(2)(c) in Kerala University of Health Sciences Act, 2010

(c)Other Members:
(i)five students may be nominated by the Vice-Chancellor from the affiliated Government colleges or institutions who have distinguished themselves in academic fields, sports, arts etc.;
(ii)a member nominated by the Vice-Chancellor in consultation with the Chairman of the University Students Union shall be the Secretary of the Council;
(iii)the members of the Students Council other than ex-officio members shall hold office for a term of one year from the date of their nomination or election, as the case may be.