Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 13 in Calcutta Thika Tenancy (Acquisition and Regulation) Rules, 1982

13. Searching and other fees.

— A searching fee of fifty paisa shall be payable for every application —
(1)for information whether a record is available in the record-room or not :Provided that it shall be necessary to make a separate application with separate fee for any information required in connection with every separate cause or separate matter;
(ii)for inspection where the record is deposited in the record-room : Provided that such fee shall also be charged for inspection of records of pending cases by advocates and other legal practitioners.