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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(1)(ii) in Calcutta Thika Tenancy (Acquisition and Regulation) Rules, 1982

(ii)for inspection where the record is deposited in the record-room : Provided that such fee shall also be charged for inspection of records of pending cases by advocates and other legal practitioners.