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[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

State of Andhra Pradesh - Subsection

Section 94(1)(e) in Andhra Pradesh Panchayat Raj Act, 1994

(e)to cause any land overgrown with vegetation, under growth, prickly-pear or jungle which is in any manner injurious to health or dangerous to the public or offensive to the neighbourhood or an impediment to efficient ventilation, to be cleared of the vegetation, undergrowth, prickly pear or jungle;