Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10L] [Entire Act] State of Karnataka - Subsection Section 10L(1) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956 (1)The State Government may provide a suitable motor car for the use of each Government Chief Whip.
