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State of Karnataka - Section

Section 10L in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956

10L. Conveyance for the Government Chief Whip.

(1)The State Government may provide a suitable motor car for the use of each Government Chief Whip.
(2)There shall be paid to each Government Chief Whip a conveyance allowance [equal to the cost of [[one thousand litres] [Substituted by Act 5 of 1991 w.e.f. 1.11.1990]] of petrol] per mensem.[[10M. Conveyance for the Opposition Chief Whip. [Deemed to have been Inserted by Act 16 of 2009 w.e.f.1.1.2009]
(1)The State Government may provide a suitable motor car for the use of each Opposition Chief Whip.
(2)There shall be paid to each Opposition Chief Whip a conveyance allowance equal to the cost of [one thousand litres]3] of petrol per mensem.]