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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(1)(j) in Punjab Boiler Operation Engineers' Rules, 2001

(j)safety valve troubles and their remedies e.g. leaking of safety valves, incorrect popping pressure, blow down adjustment, spindle getting bent, hang up, hammer and buzzing, flutter or slight boundering when closing;