Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act] State of Odisha - Subsection Section 39(2)(f) in The Orissa Boiler Operation Engineers' Rules, 2000 (f)Operation of shell type boilers and water tube boilers with coal, oil, gas firing system with special reference to industrial boilers;