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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(6) in Rajasthan Prisoners Open Air Camp Rules, 1972

(6)Chief Probation Officer. Member.The committee shall submit its report to Government in January and July on each camp and will suggest such steps as are considered necessary for improving the working of the camp.