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State of Rajasthan - Section

Section 14 in Rajasthan Prisoners Open Air Camp Rules, 1972

14. Prisoners Open Air Camp Advisory Committee.

- A Committee consisting of the following shall be constituted to direct, evaluate and to take decision for transferring the eligible prisoners to open camps:-
(1)Director, Correctional Services Chairman.
(2)Inspector General of Prisons, Rajasthan Member.
(3)Dy. Secretary to Government, Home (Jails) Department Member.
(4)Dy. Inspector General of Prisons (Correctional Programme) Member Secretary
(5)Prison Psychologist Member.
(6)Chief Probation Officer. Member.The committee shall submit its report to Government in January and July on each camp and will suggest such steps as are considered necessary for improving the working of the camp.