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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(b) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(b)In case the number of candidates in an examination is more than 200, the external examiner shall send the award and the marked answer-books to the internal examiners, if any in easy instalments, so that the internal examiner should also start evaluation of answer-books almost simultaneously, and the declaration of results not delayed.