Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act] State of Kerala - Subsection Section 56(1)(i) in Kerala Police Act, 2011 (i)all movable articles found by him or transferred to him or in his possession which are not claimed by any one or refused to take over by anyone;