(1)Every Police Officer shall under take temporary charge of the following movable articles,-(i)all movable articles found by him or transferred to him or in his possession which are not claimed by any one or refused to take over by anyone;(ii)movable articles found lying in any public street, which are not being removed by anyone within a reasonable time, despite the owner or the person in charge thereof have given direction to remove the same by a notice affixed on or near the said articles.
