Section 242(3)(i) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

[Cites 0, Cited by 0] [Section 242(3)] [Section 242] [Entire Act]

(i)The canteen referred to in sub-rule (1) shall be sufficiently lighted at all times when any person has accessed to it;

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