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State of Maharashtra - Section

Section 3 in The Maharashtra Electricity Consumption of Electrical Energy (Restriction) Order, 1974

3.

No consumer receiving supply of electrical energy from any of the licensees and consuming or using electrical energy for any of the purposes specified in column 1 of Schedule 'F' hereto annexed shall consume or use during any month electrical energy in excess of the ceiling specified opposite thereto in column 2 of that Schedule (hereinafter referred to as "the monthly ceiling").