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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(1)Except those persons engaged as per contingency requirements, all members of staff of the Institute shall be classified under:
(a)Academic staff: - shall include Director, Professor, Associate Professor, Assistant Professor, Research Scientist/Engineer Chief/Principal/ Senior to be prefixed for higher cadre levels) Librarian, Deputy Librarian and Assistant Librarian.
(b)Technical staff: - shall include Workshop Superintendent, Assistant Workshop Superintendent, Chief Technology Officer, Technology Officer, Assistant Technology Officer, Operations / Systems Manager, Systems Programmer, Programmer, Foreman, Technical Assistant, Laboratory Assistant, Mechanic, Horticulture Assistant, Draftsman, Institute Engineer, Physical Training Instructor, Resident Engineer and Assistant Resident Engineer and Research Associate.
(c)Administrative and other staff: - shall include Registrar, Senior Administration Officer, Administration Officer, Assistant Administration Officer, Finance Officer, Chief Accounts Officer, Accounts Officer, Superintendent, Steno-Typist, Office Assistant, Medical Officer, Pharmacist, Nurses and Caretaker.