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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(a) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(a)Academic staff: - shall include Director, Professor, Associate Professor, Assistant Professor, Research Scientist/Engineer Chief/Principal/ Senior to be prefixed for higher cadre levels) Librarian, Deputy Librarian and Assistant Librarian.