Section 21 in The Sikh Gurdwaras Committee Election Rules, 1959
21. Ballot-box.
(1)Every ballot-box shall be of such design as may be approved by the Commissioner, Gurdwara Elections, and shall be so constructed that ballot-papers can be inserted therein during the polling but cannot be withdrawn therefrom without the box being unlocked and the seals being broken.(2)One ballot-box shall, at a time , be used in a polling station and the same shall be placed for the receipt of the ballot-papers in the view of the presiding officer, candidates and their agents.
