Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Telangana - Subsection Section 46(c) in Telangana District Boards Act, 1955 (c)pending the election of a President, or during the absence of the President on leave, exercise the powers and perform the duties of the President.
