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[Cites 0, Cited by 0] [Section 129F] [Entire Act]

State of Madhya Pradesh - Subsection

Section 129F(iii) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(iii)to exercise control local plans resources and expenditure for such plans including tribal sub-plans; and