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State of Uttar Pradesh - Section

Section 4 in The U.P. Directorate of Education Internal Audit Organisation Service Rules, 1993

4.

(1)The strength of the Service and of each category of posts therein shall be such as may be determined by the Government from time to time.
(2)The strength of the Service and of each category of posts therein shall, until orders varying the same are passed under sub-rule (1) be as follows:
Sl. No. Name of the post Number of posts Total
Permanent Temporary
1 2 3 4 5
1. Senior Auditor 94 05 099
2. Junior Auditor 188 07 195
(4)Provided that:
(i)the appointing authority may leave unfilled or the Governor may hold in abeyance any vacant post, and
(ii)the Governor may create such additional, permanent or temporary posts as he may consider proper.