Section 4(2) in The U.P. Directorate of Education Internal Audit Organisation Service Rules, 1993

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State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Directorate of Education Internal Audit Organisation Service Rules, 1993

(2)The strength of the Service and of each category of posts therein shall, until orders varying the same are passed under sub-rule (1) be as follows:

Sl. No.	Name of the post	Number of posts	Total
Permanent	Temporary
1	2	3	4	5
1.	Senior Auditor	94	05	099
2.	Junior Auditor	188	07	195

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State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Directorate of Education Internal Audit Organisation Service Rules, 1993