Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 19 in The Central Government General Pool Residential Accommodation Rules, 2017 19. Allotment to an allottee under suspension. - The allotment of accommodation to an allottee under suspension shall be made as if suspension has not taken place.
