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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(a) in The Cantonments (Extension Of Rent Control Laws) Act, 1957

(a)for the words "commencement of this Act" wherever they occur, the words "extension of this Act to the cantonment" shall be substituted;