Section 14(2)(ii) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

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Union of India - Subsection

Section 14(2)(ii) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(ii)The preliminary scrutiny of the application shall be done by Zonal Accreditation Board Secretariat. The said Secretariat may ask for additional information or clarification, if necessary. If there are gross shortcomings, the Bus Body Builder shall be asked by the said Secretariat to comply with the requirements and shall re submit the application with Compliance Report; and

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Union of India - Subsection

Section 14(2)(ii) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007