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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Odisha - Subsection

Section 76(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)The use of spiral stairs shall be limited to low occupancy land and to a building of height of 9 metres unless they are connected to platforms, such as balconies and terraces to allow escapes to pause.