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State of Odisha - Section

Section 76 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

76. Fire escapes or spiral stairs.

(1)The use of spiral stairs shall be limited to low occupancy land and to a building of height of 9 metres unless they are connected to platforms, such as balconies and terraces to allow escapes to pause.
(2)A spiral fire escape shall be not less than 150 centimetres in diameter and shall be designed to give adequate headroom.