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Union of India - Section

Section 108 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

108. Flag

.-The Flag shall be kept at proper place with due honour.Action in the Border Out Post at the visit of VIP company/Border Out Post Commander will welcome the VIP at the given time. Before reporting to the VIP the company/Border Out Post Commander will ensure that the troops are in stand to position and all personnel are in their respective trenches/bunkers.