Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(a) in The Indian Merchant Shipping (Medical Examination) Rules, 1958 (a)[ Seamen who have been registered in the Home Trade Sector on or before the 31st May, 1972;] [Substituted by G.S.R. 702, dated 12th May, 1972.]
