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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1)(iv) in The National Oilseeds And Vegetable Oils Development Board Rules, 1984

(iv)any person or firm or company or any other institution dealing in, or having any connection with, oilseeds and vegetable oils products.