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[Cites 0, Cited by 0] [Section 139] [Entire Act]

State of Rajasthan - Subsection

Section 139(c) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(c)formwork and shores used for concrete work has sufficient catwalks and other secure access for inspection of such structure if such structure is in two or more tiers.