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State of Rajasthan - Section

Section 139 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

139. General provisions regarding use of concrete.

- The employer shall ensure at a construction site of a building or other construction work that-
(a)all construction with the use of concrete or reinforce concrete are based on plans as-
(i)include specifications of steel and concrete and other material to be used in such construction;
(ii)give technical details regarding methods for safe placing and handing of slouch material as specified in sub-clause (i);
(iii)indicate the type, quality and arrangement of each part of a structure of such construction; and
(iv)explain the sequence of steps to be taken for completion of such construction;
(b)form work and shores used for concrete work are structurally safe and are properly braced or tied together so as to maintain position and shape of such from work or shores;
(c)formwork and shores used for concrete work has sufficient catwalks and other secure access for inspection of such structure if such structure is in two or more tiers.