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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(2)(iii) in The M.P. Factories Rules, 1962

(iii)that material requirements of the relevant provisions specified in Schedules to Rule 107 in relation to the factory concerned have not been complied with; or