Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(II) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(II)The candidates applying for Common Entrance Test (CET) must be at least 17th years old on 31st December of the relevant year and have passed 10+2 or equivalent examination with at least 50% marks for Open Merit Category candidates, including the Children of Defence Personnel, Children of Para-Military Forces, Children of State Police Personnel and candidates possessing outstanding proficiency in Sports and 40% marks for the candidates belonging to SC/ST and Other Backward Classes.