Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in The Merchant Shipping (Seafarer's Bio-metric Identity Document) Rules, 2016

(3)The payment of fee shall be made by demand draft drawn on a scheduled bank or e-payment as may be specified by the Director-General.